Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of West Bengal - Subsection Section 30(b) in The Howrah Improvement Act, 1956 (b)all rules made under clause (b), clause (c), clause (d), clause (e) or clause (f) of section 28, and
