Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42] [Entire Act] State of Rajasthan - Subsection Section 42(d) in The Rajasthan District Boards Act, 1954 (d)all other duties, power and functions of a Board with the exception of -(i)those specified in the second column of the Second Schedule, and(ii)those delegated by the Board under section 71.
