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[Cites 0, Cited by 0] [Section 192] [Entire Act]

Union of India - Subsection

Section 192(18) in The Coal Mines Regulations, 2017

(18)No person shall remove any stemming, or pull out any detonator lead, or remove any explosive from a shot-hole either before firing or after a misfire, or bore out a hole that has once been charged, or deepen or tamper with empty holes or sockets.