Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102] [Entire Act] State of Tamilnadu - Subsection Section 102(3) in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007 (3)At the end of every year, a consolidated index shallalso be prepared and kept in a separate file in the library.
