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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(1) in The Assam Children Act, 1970

(1)The State Government may appoint as many probation officers, officer for the inspection of Special Schools Children's Homes, Observation Homes, or After-care Organisations and such other officers as may deem necessary for carrying out the purposes of this Act.