Section 8(4) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2012
(4)The State Government may take appropriate action against a study center or campus of any private university set up outside the State and having such campus or study center in Meghalaya who do not fulfill the conditions referred to sub-sections (1), (2) and (3) above including direction for closure of such study center or campus.
