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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(3)The State Government shall consult the Boards or Committees, non-governmental organizations, academicians and organizations working on alternative care for children in developing the foster care programme.