Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(xiii) in Punjab Prevention of Food Adulteration Rules, 2004 (xiii)It shall ensure that the instructions or directions issued by the Central Government or Food (Health) Authority are strictly adhered to end;
