Chattisgarh High Court
Managing Director, Bhilai Steel Plant vs President Industrial Court, 11 ... on 19 April, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
MCC No. 276 of 2018
1. Managing Director, Bhilai Steel Plant, Bhilai
2. Manager Sports, Bhilai Steel Plant, Bhilai
---- Petitioner
Versus
1. President Industrial Court, Chhattisgarh Raipur
2. Presiding Officer, Labour Court Durg
3. Bhaskar Harpal, S/o Senapati, 9/15/6, Bhilainagar , District Durg
4. Limsai, S/o Shri Jhuria, X /45/42, Bhilainagar, Durg
5. Narayan Prasad Sahu, S/o Nobukram, Ex-Groundsman, Sports
Department, Welfare Department Bhilai Steel Plant, Bhilai
---- Respondent
For Petitioners Dr. NK Shukla, Senior Advocate with Mr. Vikram Sharma, Advocate Hon'ble Mr. Justice Prashant Kumar Mishra Order On Board 19/4/2018
1. This is an application for restoration of WP No.3748 of 2003. which was dismissed for want of prosecution on 4.1.2017.
2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WP No.3748 of 2003 is directed to be restored to its original number.
Sd/-
Judge (Prashant Kumar Mishra) Shyna