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Chattisgarh High Court

Managing Director, Bhilai Steel Plant vs President Industrial Court, 11 ... on 19 April, 2018

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

                                                                             NAFR

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                             MCC No. 276 of 2018

    1. Managing Director, Bhilai Steel Plant, Bhilai

    2. Manager Sports, Bhilai Steel Plant, Bhilai

                                                                    ---- Petitioner

                                    Versus

    1. President Industrial Court, Chhattisgarh Raipur

    2. Presiding Officer, Labour Court Durg

    3. Bhaskar Harpal, S/o Senapati, 9/15/6, Bhilainagar , District Durg

    4. Limsai, S/o Shri Jhuria, X /45/42, Bhilainagar, Durg

    5. Narayan Prasad Sahu, S/o Nobukram, Ex-Groundsman, Sports
       Department, Welfare Department Bhilai Steel Plant, Bhilai

                                                               ---- Respondent

For Petitioners Dr. NK Shukla, Senior Advocate with Mr. Vikram Sharma, Advocate Hon'ble Mr. Justice Prashant Kumar Mishra Order On Board 19/4/2018

1. This is an application for restoration of WP No.3748 of 2003. which was dismissed for want of prosecution on 4.1.2017.

2. On due consideration and for the reasons mentioned in the restoration application, it is allowed and WP No.3748 of 2003 is directed to be restored to its original number.

Sd/-

Judge (Prashant Kumar Mishra) Shyna