Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Uttar Pradesh - Subsection Section 24(1) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 (1)all officers and servants of the Committee so aft to ensure propel and efficient discharge of the duties assigned to them by or under this Act; and
