Himachal Pradesh High Court
CRMPM/660/2022 on 12 April, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Cr.MPM No. 660 of 2022 12.04.2022 Present: Mr. R.K. Gautam, Senior Advocate with Mr. Rishab Chandel, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar and Mr. Arvind Sharma, Additional Advocates General, with Mr. Narender Thakur and Mr. Gaurav Sharma, Deputy Advocates General, for the State.
Mr. Anil Kumar Patial, HPS, SDPO Haroli, District Una, H.P., present.
List on 25.4.2022.
12th April, 2022 (Sandeep Sharma),
Manjit Judge
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