Madhya Pradesh High Court
Vijay Kumar Sahu vs Madhya Pradesh Sate Electricity Board on 9 July, 2015
WP-19545-2011
(VIJAY KUMAR SAHU Vs MADHYA PRADESH SATE ELECTRICITY BOARD)
09-07-2015
Mr.K.N.Pethia, learned counsel for the petitioner undertakes to
supply a copy of the writ petition along with annexures to
Mr.Mukesh Kumar Agrawal, learned counsel, who ordinarily
represents the respondent.
Office is directed to reflect the name of Mr.Mukesh Kumar Agrawal, as counsel for the respondent in the cause list.
(ALOK ARADHE) JUDGE