Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Madhya Pradesh High Court

Vijay Kumar Sahu vs Madhya Pradesh Sate Electricity Board on 9 July, 2015

                          WP-19545-2011
       (VIJAY KUMAR SAHU Vs MADHYA PRADESH SATE ELECTRICITY BOARD)


09-07-2015

Mr.K.N.Pethia, learned counsel for the petitioner undertakes to
supply a copy of the writ petition along with annexures to
Mr.Mukesh Kumar Agrawal, learned counsel, who ordinarily
represents the respondent.

Office is directed to reflect the name of Mr.Mukesh Kumar Agrawal, as counsel for the respondent in the cause list.

(ALOK ARADHE) JUDGE