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Punjab-Haryana High Court

Usha Devi And Anr vs Pawan Kumar And Ors on 13 July, 2016

Author: Rekha Mittal

Bench: Rekha Mittal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                AT CHANDIGARH

                                          CR No.4336 of 2016(O&M)

                                          Date of decision:13.7.2016

Usha Devi and another                                           ....Petitioners

                           VERSUS

Pawan Kumar and others                                          .....Respondents

                           *****


CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL

Present:      Mr. Gaurav Sharma, Advocate for the petitioners.

              *****

REKHA MITTAL, J.

For orders see CR No.4324 of 2016 titled Shiv Parsad Tiwari Vs. Pawan Kumar and others.





JULY 13, 2016                                   (REKHA MITTAL)
'D. Gulati'                                         JUDGE




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