Punjab-Haryana High Court
Usha Devi And Anr vs Pawan Kumar And Ors on 13 July, 2016
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR No.4336 of 2016(O&M)
Date of decision:13.7.2016
Usha Devi and another ....Petitioners
VERSUS
Pawan Kumar and others .....Respondents
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CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr. Gaurav Sharma, Advocate for the petitioners.
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REKHA MITTAL, J.
For orders see CR No.4324 of 2016 titled Shiv Parsad Tiwari Vs. Pawan Kumar and others.
JULY 13, 2016 (REKHA MITTAL)
'D. Gulati' JUDGE
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