Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act] State of Odisha - Subsection Section 13(1)(c) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 (c)where a saw mill or saw pit is operated after suspension or revocation of a licence under Sub-section (4) of Section 7; or