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[Cites 0, Cited by 0] [Section 38(1a)] [Section 38] [Entire Act]

State of West Bengal - Subsection

Section 38(1a)(h) in The West Bengal Primary Education Act, 1973

(h)six persons interested in education nominated by the State Government, of whom -
(i)one shall be a woman;
(ii)one shall be a member of the Anglo-Indian community;
(iii)[one shall be a member] [Words substituted for the words 'one shall be members' by W.B. Act 47 of 1980.] of the linguistic minority communities in Calcutta;
(iv)[ one shall be a member of a Scheduled Caste;] [Clauses (iv), (v) and (vi) inserted by W.B. Act 47 of 1980.]
(v)[ one shall be a secondary teacher;] [Clauses (iv), (v) and (vi) inserted by W.B. Act 47 of 1980.]
(vi)[ one shall be a college teacher.] [Clauses (iv), (v) and (vi) inserted by W.B. Act 47 of 1980.]