Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Madhya Pradesh - Subsection Section 11A(2) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Niyam, 1976 (2)The Commercial Tax Officer receiving the intimation shall record the particulars of works contract in Form XV.]