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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

(2)The fee shall be recovered from each visitor by a representative of the Directorate of Archaeological and Museums Rajasthan, Jaipur who shall issue a ticket in the form specified in Part II of the schedule II to each visitor authorising entry into Amber Palace, Nahargarh Fort, Jaipur and Mardana Palaces, Udaipur.