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State of Punjab - Section

Section 112 in The Punjab Distillery Rules, 1932

112.

No spirit shall be issued till its quantity and strength have been verified by the Inspector, or in, the case of spirit flavoured and coloured to suit a special Indian taste, under the special arrangements made for verification of its strength. All spiced spirit, except aniseed spiced spirit, which turns milky white on dilution, shall be coloured before issue to licensees in Punjab.[Plain Spirit shall also be coloured and essenced before issue to licensees in Punjab] [Legislative Supplement Part III dated 28.1.69.].