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[Cites 0, Cited by 7] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(e) in The National Food Security Act, 2013

(e)preference to public institutions or public bodies such as Panchayats, selfhelp groups, co¬operatives, in licensing of fair price shops and management of fair price shops by women or their collectives;