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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2019

(1)Appointments shall be made by the Appointing Authority to Group 'A' Posts on the recommendations of the Selection Committee for Group 'A' post and to Group 'B' and Group 'C' Posts on the recommendations of the Selection Committee for Groups 'B' and Group 'C' post:Provided that the officiating appointments may be made by the Appointing Authority without recommendations of the appropriate Selection Committee subject to conditions specified for such appointments in the Schedule appended to the Bureau of Indian Standards (Powers and Duties of Director General) Regulations, 2018:Provided further that the respective Selection Committees shall also function as Screening Committee for the purpose of considering and recommending the cases for grant of financial up-gradation under the Modified Assured Career Progression Scheme specified in sub-regulation (2) of regulation 8 and the Non-Functional Grade I and Grade II, as specified in sub-regulation (3) thereof.