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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Sikkim - Subsection

Section 132(1)(c) in Sikkim Urban and Regional Planning and Development Act, 1998

(c)The fees and allowances which may be paid to the members of the Advisory Council for attending its meetings under sub-section (5) of section 26;