Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 26 in Himachal Pradesh Nurses Registration Act, 1977 26. Exemption of registered medical practitioners from provisions of this Act. - Nothing in this Act shall apply to registered medical practitioners.
