Supreme Court - Daily Orders
The Commissioner Of Labour, Chennai vs K. Dhanasekar on 24 November, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.20 COURT NO.16 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 42331/2023
(Arising out of impugned final judgment and order dated 08-10-2021
in WA No. 2577/2021 passed by the High Court of Judicature at
Madras)
THE COMMISSIONER OF LABOUR, CHENNAI Petitioner(s)
VERSUS
K. DHANASEKAR Respondent(s)
( IA No.235795/2023-CONDONATION OF DELAY IN FILING )
Date : 24-11-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) Ms. G. Indira, AOR
Mr. Harnaman Singh, Adv.
Mr. Rahul Tiwari, Adv.
Mr. Abishiek Mane, Adv.
Mr. Ashwini Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the special leave petition as well as on the application for condonation of delay.
(RAJNI MUKHI) (DIPTI KHURANA)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2023.11.24
16:39:46 IST
Reason: