Bombay High Court
Pegasus Assets Reconstruction Private ... vs Bubbles Goyal Of New Delhi on 4 August, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 15058 OF 2023
In
COMPANY PETITION 455 OF 2010
Pegasus Assets Reconstruction Private Limited ....PETITIONER
V/S
Bubbles Goyal Of New Delhi ....RESPONDENT
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 4th August, 2023 P.C. :
Due to paucity of time, stand over to 11/08/2023. Interim order, if any, to continue till then.
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