Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(a) in The Tamil Nadu Co-Operative Societies Act, 1983

(a)prescribe the Forms to be used and the conditions to be complied with, in the making of applications for the registration of a society and the procedure in the matter of such application and the fees to be paid in respect of such application;