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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

Union of India - Subsection

Section 173(1)(ii) in Government of India Act, 1935

(ii)all credits and debits of the Local Government of any Governor's Province (other than Burma) in account with the Governor-General in Council shall be deemed to be credits and debits of the corresponding Province under this Act in account with the Federation.