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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(10) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(10)Notwithstanding any delay on the part of the Terminating Access Provider to forward the complaint, as stipulated in the sub-regulation (6), to the Originating Access Provider, it shall be incumbent upon the Originating Access Provider to take action on such complaint in accordance with the provisions of sub-regulation (8).