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[Cites 0, Cited by 0] [Section 97(2)] [Section 97] [Entire Act]

State of Mizoram - Subsection

Section 97(2)(b) in Mizoram Cooperative Societies Act, 2006

(b)between present, past or deceased member, legal heirs or representatives or lawful claimants of past or deceased member, a member co-operative and the co-operative, its board, any officer, employee or agent of the co-operative or the liquidator past or present;