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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(xxi) in The West Bengal State University (Barasat, North 24-Parganas) Act, 2007.

(xxi)to provide for co-operation and reciprocity among colleges, institutions and laboratories and the University so as to foster the development of academic life and to ensure the fullest utilization of the teaching resources available on the recommendation of the respective Faculty Council for Post-Graduate Studies or the Council for Undergraduate Studies;