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Bombay Presidency - Section

Section 8 in The Bombay Provincial Municipal Corporations Act, 1949

8. Corporation to appoint forthwith Standing Committee, Transport Committee, etc. - The Corporation constituted under sub-paragraph (1) of paragraph 7 shall forthwith appoint a Standing Committee, a Transport Committee and such Special Committees as it may deem necessary in accordance with the provisions of sections 20, 25 and 30.