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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(h) in The Central Motor Vehicles Rules, 1989

(h)surrender to the Regional Transport Authority having jurisdiction over the area, the register referred to in clause (a)as soon as entries in all the pages in the register are completed and in any case not later than two days after such completion.