Section 66 in The Goa, Daman and Diu Irrigation Act, 1973
66. Publication of Record of Rights.
- When any Record of Rights has been prepared or revised under this Part, it shall be published in the language of the District at the Mamlatdar's Office of the Taluka in which the canal is situated and every town and village which in the opinion of the Collector is aforesaid by such Record of Rights.
