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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(7)(a) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003

(a)The State Executive Committee may adjourn its meeting from day to day or to any particular day.