Madhya Pradesh High Court
S.L. Seth vs Union Of India on 24 June, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 19493 of 2019 (S.L. SETH AND OTHERS Vs UNION OF INDIA AND OTHERS) Dated : 24-06-2022 None for petitioners.
Adjourned.
(VIVEK AGARWAL) JUDGE amit Signature Not Verified SAN Digitally signed by AMIT JAIN Date: 2022.06.24 18:23:31 IST