Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 343] [Entire Act]

State of Jharkhand - Subsection

Section 343(2) in Jharkhand Municipal Act, 2011

(2)Any person who fails to comply with an order under this section shall be liable to a fine not exceeding five thousand rupees.