Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Jharkhand - Subsection Section 31(2) in Ramchandra Chandravansi University Act, 2018 (2)The First Statutes of the University shall be made by the Governing Body and shall be submitted to the State Government for its approval.
