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[Cites 0, Cited by 0] [Section 294(1)] [Section 294] [Entire Act]

State of Chattisgarh - Subsection

Section 294(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)if such person is not found, by leaving the notice or bill at his least known place of abode, if within the Municipal limits, or by giving or tendering the notice or bill to some adult member or servant of his family; or