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[Cites 0, Cited by 0] [Section 12(3D)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(3D)(b) in The Code Of Civil Procedure (Amendment) Act, 2002

(b)for rule as substituted by clause (ii) of section 27 of the Code of Civil Procedure (Amendment) Act, 1999 (46 of 1999 )], the following rule shall be substituted, namely:-