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State of Rajasthan - Section

Section 1 in The Rajasthan Boilers Rules, 1954

1. Short title.

- These rules may be called the Rajasthan Boilers Rules, 1954. These shall come into force with immediate effect.[1A. Extension to Abu, Ajmer and Sunel area. - These rules shall also extend to Abu, Ajmer and Sunel area on and from the 1-3-1960 and as from that date, the corresponding rule in force in such area shall be repealed.] [Added by Notification No. D. 5899/F 3 (22) Lab. 159, dated 1.7.1960.]