Madhya Pradesh High Court
Hema Agrawal vs Smt.Sarla Mahendra on 25 June, 2015
W.P. No. 3074/2009 Hema Agrawal vs. Smt. Sarla Mahendra & Ors.
125.06.2015 Parties through their counsel. As jointly agreed, list this matter for final hearing in motion stage in the next month.
It is made clear that no further adjournment will be granted.
Interim relief shall continue till next date.
(Sujoy Paul)
(alok) Judge