Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Ashish Swarnakar vs State Of Chhattisgarh 23 ... on 4 January, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                           MCRC No. 10079 of 2018
                               Ashish Swarnakar Versus State Of Chhattisgarh



    1

04-01-2019

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi