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[Cites 0, Cited by 0] [Section 55(9)] [Section 55] [Entire Act]

NCT Delhi - Subsection

Section 55(9)(d) in The Delhi Excise Rules, 2010

(d)the licensee may be permitted to sell beer of alcoholic strength up to 5 per cent. volume by volume and strong beer with alcoholic strength of above 5 per cent. volume by volume up to 8.25 per cent. volume by volume;