Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(31) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(31)to co-ordinate, supervise, regulate and control the conduct of undergraduate teaching and instruction in colleges;