Calcutta High Court
Messrs Madhav Mukund Finance Pvt. Ltd vs Messrs Exterior Interior Limited on 7 February, 2020
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD-7
C.S. No. 88 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MESSRS MADHAV MUKUND FINANCE PVT. LTD.
VERSUS
MESSRS EXTERIOR INTERIOR LIMITED
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 7th February, 2020.
Appearance:
Mr. Suparna Mukherjee, Adv.
Mr. Jayanta Sengupta, Adv.
Mr. Abhijit Sarkar, Adv.
...for the plaintiff The Court : The cost as directed to be paid by the order dated 3rd January, 2020 has been paid. The photocopy of the receipt evincing payment of cost is taken on record. The plaintiff's witness is absent today due to his ill health. The photocopy of the medical prescription produced in Court is also taken on record.
Let the suit appear on 21st February, 2020 under the same heading.
(ARINDAM MUKHERJEE, J.) S.Bag