Punjab-Haryana High Court
State Of Haryana And Another vs Raj Kumari And Others on 26 March, 2014
Author: Sabina
Bench: Sabina
In the High Court of Punjab and Haryana at Chandigarh
Regular First Appeal No. 5668 of 2010
Date of Decision: 26.3.2014.
State of Haryana and another ......Appellants
Versus
Raj Kumari and others ......Respondents
CORAM: HON'BLE MRS. JUSTICE SABINA
Present: Mr. H.S.Hooda, Advocate General, Haryana with
Mr. D.D.Gupta, Addl. A.G., Haryana.
Mr. Ajay Jain, Advocate
for the private respondents.
Mr. Raman Gaur, Advocate
for HUDA.
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SABINA, J.
For orders, see RFA No. 5626 of 2010.
(SABINA) JUDGE March 26, 2014 Gurpreet Singh Gurpreet 2014.04.04 10:07 I attest to the accuracy and integrity of this document chandigarh