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Punjab-Haryana High Court

State Of Haryana And Another vs Raj Kumari And Others on 26 March, 2014

Author: Sabina

Bench: Sabina

                 In the High Court of Punjab and Haryana at Chandigarh


                                           Regular First Appeal No. 5668 of 2010
                                           Date of Decision: 26.3.2014.


            State of Haryana and another                                 ......Appellants



                                                     Versus


            Raj Kumari and others                                      ......Respondents


            CORAM: HON'BLE MRS. JUSTICE SABINA

            Present:           Mr. H.S.Hooda, Advocate General, Haryana with
                               Mr. D.D.Gupta, Addl. A.G., Haryana.

                               Mr. Ajay Jain, Advocate
                               for the private respondents.

                               Mr. Raman Gaur, Advocate
                               for HUDA.

                                    ****

            SABINA, J.

For orders, see RFA No. 5626 of 2010.

(SABINA) JUDGE March 26, 2014 Gurpreet Singh Gurpreet 2014.04.04 10:07 I attest to the accuracy and integrity of this document chandigarh