Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(1)(za) in The Income Tax Act, 2025

(za)by way of conversion of bonds referred to in section 209(1) (Table: Sl. No. 1) into shares or debentures of any company;