Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 1 in The Delhi Narcotic Drugs Rules, 1985 1. Short title, extent and commencement. (1)These rules may be called the Delhi Narcotic Drugs Rules, 1985.(2)They shall extend to the whole of the Union Territory of Delhi,(3)They shall come into force with immediate effect.
