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[Cites 0, Cited by 1] [Section 21] [Entire Act]

State of Karnataka - Subsection

Section 21(1) in The Karnataka Small Cause Courts Act, 1964

(1)The Courts of Small Causes in the State or in any area of the State, shall be closed on such days as may be notified by the State Government as public holidays, for the whole State or for any area in the State.