Bombay High Court
Ramdas Kisan Paradhi vs Sr. Police Inspector And Anr on 15 January, 2024
Author: Prithviraj K. Chavan
Bench: Prithviraj K. Chavan
2024:BHC-AS:2015 25-333-2018-APPP=.doc
Uday S. Jagtap
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO. 333 OF 2018
IN
CRIMINAL BAIL APPLICATION NO. 2697 OF 2017
Ramdas Kisan Paradhi .. Applicant
Vs.
Sr. Police Inspector, Kulgaon Police
Station, Badlapur & Anr. .. Respondents
.....
None for the applicant
Mr. M.G. Patil, APP for the respondent - State
Mr. Pritesh S. Patil, PSI, Kulgaon Police Station present
.....
CORAM : PRITHVIRAJ K. CHAVAN, J.
DATED : 15th JANUARY, 2024 P.C.
1. None for the applicant.
2. A Criminal Bail Application No. 2697 of 2017 was dismissed by this Court on 24th February 2018 for non-prosecution.
3. An application seeking restoration of the said order is moved by the applicant on 23.03.2018 i.e. almost after one moth from the 1 of 2 ::: Uploaded on - 16/01/2024 ::: Downloaded on - 17/01/2024 04:49:50 ::: 25-333-2018-APPP=.doc date of rejection of the application for bail for non-prosecution.
4. It seems that the applicant is not interested in prosecuting the application.
5. The application stands dismissed for non-prosecution.
(PRITHVIRAJ K. CHAVAN, J.) 2 of 2 ::: Uploaded on - 16/01/2024 ::: Downloaded on - 17/01/2024 04:49:50 :::