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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(a1) in Punjab Registration of Births and Deaths Rules, 1972

(a1)the Jamadars and other Sanitary staff shall notify births and deaths that occurred in their respective areas which they shall collect through the sweeper of that area.